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High Court of Bombay
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Hon'ble Former Justices
361. Mr. D. K. DESHMUKH
362. Mr. D. G. Karnik
363. Mr. P. B. MAJMUDAR
364. Mr. G.S. GODBOLE
365. Mr. A. V. POTDAR
366. Mr. S. A. BOBDE
367. Mr. D. D. SINHA
368. Mr. M. N. GILANI
369. Mr. U. D. SALVI
370. Mr. A. M. KHANWILKAR
371. Mr. S. P. DAVARE
372. Mr. J. P. DEVADHAR
373. Mr. S. B. DESHMUKH
374. Mr. A. P. LAVANDE
375. Mr. R. C. CHAVAN
376. Dr. D. Y. CHANDRACHUD
377. Mr. A. H. JOSHI
378. Mr. R. Y. GANOO
379. Mr. K. U. CHANDIWAL
380. Mr. S. J. VAZIFDAR
381. Mr. P. D. KODE
382. Mr. U. V. BAKRE
383. Mr. P. V. HARDAS
384. Mr. M .L. TAHALIYANI
385. Mr. A. P. BHANGALE
386. Smt. R. S. DALVI
387. Mr. A. R. JOSHI
388. Mr. A. B. CHAUDHARI
389. Mr. M.T. JOSHI
390. Mr. A.M. THIPSAY
391. Mr. A.I.S. CHEEMA
392. Mr. A.V. NIRGUDE
393. Smt. R. P. SONDURBALDOTA
394. Mr. V. M. KANADE
395. Mr. F. M. REIS
396. Mr. ANOOP V. MOHTA
397. I. K. JAIN
398. Smt.VASANTI A. NAIK
399. Smt. V. K. TAHILRAMANI
400. Shri. SANGITRAO S. PATIL
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.
455. GAUTAM SHIRISH PATEL
456. PRAKASH DEU NAIK
457. NITIN JAMDAR
458. K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)
459. VINAY JOSHI

Smt. R. P. SONDURBALDOTA




B.Sc.,LL.B. 2008-2017

Born on 10th March, 1955 at Hubali, State of Karnataka, Graduated from Mumbai University, Faculty-B.Sc (Chemistry and MicroBiology).

Graduated in Bachelor of Laws from Mumbai University.

Enrolled as an Advocate in 1980. Started practising in the High Court of Judicature at Bombay, Bombay City Civil and Sessions Court at Bombay and the Court of Small Causes at Bombay. Handled mainly Civil and Writ Matters. Also conducted Criminal Appeals as Amicus Curiae.

Founded Advocate P.R.Baldota Memorial Trust in the year 1998. The beneficiaries of the Trust are Law Students and Junior Lawyers upto the standing practice of five years in the State Of Maharashtra.

Was appointed and selected on 15th January, 1992 as a Judge, Bombay City Civil and Sessions Court at Bombay. In March, 2004 appointed as Joint Director, Judicial Officers Training Institute, Nagpur. From July, 2004 to February, 2005 worked as Principal District Judge, Nagpur and from Februrary, 2005 to 4th March, 2006 as Principal District Judge, Jalgaon and then from 6th March, 2006 as Principal District Judge, Pune.

Appointed as Officer on Special Duty, High Court, Bombay on 30th April, 2007. From 7.5.2007 till 15th April, 2008 worked as Registrar General, High Court, Bombay.

Elavated as Additional Judge of the Bombay High Court on 16th April 2008.

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