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Hon'ble Former Justices
381. Mr. P. D. KODE
382. Mr. U. V. BAKRE
383. Mr. P. V. HARDAS
384. Mr. M .L. TAHALIYANI
385. Mr. A. P. BHANGALE
386. Smt. R. S. DALVI
387. Mr. A. R. JOSHI
388. Mr. A. B. CHAUDHARI
389. Mr. M.T. JOSHI
390. Mr. A.M. THIPSAY
391. Mr. A.I.S. CHEEMA
392. Mr. A.V. NIRGUDE
393. Smt. R. P. SONDURBALDOTA
394. Mr. V. M. KANADE
395. Mr. F. M. REIS
396. Mr. ANOOP V. MOHTA
397. I. K. JAIN
398. Smt.VASANTI A. NAIK
399. Smt. V. K. TAHILRAMANI
400. Shri. SANGITRAO S. PATIL
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.
455. GAUTAM SHIRISH PATEL
456. PRAKASH DEU NAIK
457. NITIN JAMDAR
458. K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)
459. VINAY JOSHI

JUSTICE K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)




B.Com., LL.M. 2013-2024

1 Born in Mumbai, Justice K.R.Shriram completed B.Com in Financial Accountancy and Management and LL.B. from Mumbai University, following which he pursued LL.M. (Maritime Law) from King's College, London. He passed LL.M. in merit.

2 He enrolled as an Advocate with the Bar Council of Maharashtra and Goa on 3rd July 1986 and joined the Chambers of Mr.S. Venkiteswaran, Senior Advocate. In 1997, he set up his own Chamber and dealt in commercial matters with specialization in Shipping and International Trade Law; writ matters arising out of Ports Acts, Customs Act, Motor Vehicles Act, Marine Insurance (including re-insurance and P&I); Company Law matters etc.

3 He has done litigation and non-litigation work and has appeared in Bombay High Court, the Hon'ble Supreme Court of India, other High Courts of India, and in the National and State Consumer Disputes Redressal Forums, Customs, Excise and Service Tax Appellate Tribunal, Securities Appellate Tribunal, Company Law Board, and various arbitrations.

He has also conducted trials in civil suits; statutory inquiries under Merchant Shipping Act; engineering construction arbitration; and consumer redressal disputes.

4 He served as a member of the Core Committee-I (Admiralty matters) for consideration of draft of Unification of Original and Appellate Side Rules of Bombay High Court.

5 On the personal front, Justice Shriram was actively involved in social causes, helping families where there is a bereavement. For many years he served as the Vice-Chairman of Dharmishta Mithran, an NGO, that runs centers for performing obsequies and 'shraaddh' for the departed. He loves playing golf and is well travelled across the country and internationally.

6 Elevated as Additional Judge of the Bombay High Court on 21st June 2013. Confirmed as Permanent Judge of the Bombay High Court on 2nd March 2016.

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