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High Court of Bombay
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Hon'ble Former Justices
381. Mr. P. D. KODE
382. Mr. U. V. BAKRE
383. Mr. P. V. HARDAS
384. Mr. M .L. TAHALIYANI
385. Mr. A. P. BHANGALE
386. Smt. R. S. DALVI
387. Mr. A. R. JOSHI
388. Mr. A. B. CHAUDHARI
389. Mr. M.T. JOSHI
390. Mr. A.M. THIPSAY
391. Mr. A.I.S. CHEEMA
392. Mr. A.V. NIRGUDE
393. Smt. R. P. SONDURBALDOTA
394. Mr. V. M. KANADE
395. Mr. F. M. REIS
396. Mr. ANOOP V. MOHTA
397. I. K. JAIN
398. Smt.VASANTI A. NAIK
399. Smt. V. K. TAHILRAMANI
400. Shri. SANGITRAO S. PATIL
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.

Mr. F. M. REIS




LL.B. 2009-2017

Born on 10th August 1955 at Margaon (Goa).

Completed his High School education in Loyola High School, Margao.

Obtained his Graduation degree in Chemistry and Physics(Hons.) from Smt.Parvatibai Chowgule College of Arts and Science, Bombay University in the year 1976.

Obtained LL.B. Degree from V.M. Salgaocar College of Law, with highest marks in Drafting and Pleadings from Bombay University in the year 1980. He enrolled as an Advocate with the Bar Council of Maharashtra and Goa in the year 1981.

Has been practicing since 1981 before all the Courts in the State of Goa since then initially under the guidance of his respected father Bernardo dos Reis, Senior Advocate and also before the Hon'ble High Court of Bombay at Goa, Appellate Tribunal in Environment and appearances before the Hon'ble Supreme Court, mostly in Civil matters as well as Constitutional and Criminal Cases. He specialized in Civil, Succession Law and Arbitration matters.

Worked as a part time lecturer at G.R. Kare College of Law at Margao from 1994 to 1996 and was associated with Law Committees constituted by the Government in the State of Goa.

Was in the panel of advocates of the Financial Institutions such as Maharashtra State Financial Corporations, Bank of India, Ratnakar Bank Ltd. etc. and Insurance Companies such as Oriental Insurance Company Ltd. before the Hon'ble High Court.

Has completed courses in Violin from Trinity College of Music, London and involved in sports such as table tennis, badminton, football and cricket in school and college level and was associated with charitable organizations in the city of Margao.

Was appointed as an Additional Judge of Bombay High Court on 26th March 2009.

Retired on 10/08/2017.

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