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Hon'ble Former Justices
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.
455. GAUTAM SHIRISH PATEL
456. PRAKASH DEU NAIK
457. NITIN JAMDAR
458. K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)
459. VINAY JOSHI

JUSTICE SHRI. UJJAL BHUYAN




2019-2021

Born on 2nd August, 1964 at Guwahati.

His father Suchendra Nath Bhuyan was a Senior Advocate and a former Advocate General of Assam.

Did his schooling in Don Bosco High School, Guwahai and thereafter studied in Cotton College, Guwahati. After graduating in Arts from Kirori Mal College, Delhi, he obtained his LL.B. degree from Government Law College, Guwahati and LL.M. degree from Gauhati University, Guwahati.

Was enrolled on 20-03-1991 with the Bar Council of Assam, Nagaland, Meghalaya, Manipur, Tripura, Mizoram and Arunachal Pradesh. Had practiced before the Principal Seat of the Gauhati High Court at Guwahati and appeared before the Agartala, Shillong, Kohima and Itanagar Benches of the Gauhati High Court. Also practiced before the Central Administrative Tribunal, Guwahati Bench and the Assam Board of Revenue. Appeared before the Labour Court, Guwahati, various Civil Courts and the State Consumer Forum, Arunachal Pradesh.

He was the Standing Counsel of the Income Tax Department for long 16 years; starting as Junior Standing Counsel since May, 1995 and subsequently appointed as Senior Standing Counsel of the Income Tax Department on 03-12-2008. He was the Additional Government Advocate, Meghalaya in the Principal Seat of the Gauhati High Court from April, 2002 to October, 2006. He was engaged as Special Counsel of the Forest Department, Government of Arunachal Pradesh from December, 2005 to April, 2009. Appointed as Standing Counsel of Gauhati High Court on 03-03-2010.

Designated as Senior Advocate by the Gauhati High Court on 06-09-2010.

He was appointed as Additional Advocate General, Assam on 21-07-2011.

Was a member of Gauhati High Court Bar Association; Lawyers Association, Guwahati; Bar Association of India; All India Federation of Tax Practitioners; and Indian Law Institute, Assam Chapter.

Appointed as Additional Judge of Gauhati High Court on 17th October, 2011 and confirmed on 20th March, 2013.

He was also the Executive Chairman of Mizoram State Legal Services Authority.

Justice Ujjal Bhuyan was closely associated with the Judicial Academy, Assam and National Law University, Guwahati.

Transferred to Bombay High Court. Farewell Reference on 01.10.2019.

Took oath as Judge of Bombay High Court on 03.10.2019.

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