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High Court of Bombay
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Hon'ble Former Justices
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.
455. GAUTAM SHIRISH PATEL
456. PRAKASH DEU NAIK
457. NITIN JAMDAR
458. K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)
459. VINAY JOSHI

R. K. DESHPANDE




B.Com.,LL.B. 2009-2020

FULL NAME : Ravi Krishnarao Deshpande

DATE OF BIRTH : November 6th, 1958.

SCHOOL & COLLEGE ATTENDED : Somalwar High School, Nagpur.
G.S.College of Commerce and Economics, Nagpur.Dr.Babasaheb Ambedkar College of Law, Nagpur.

EDUCATION QUALIFICATIONS :B.Com., L.L.B.

ENROLLED ON BAR COUNCIL OF MAHARASHTRA : On 18th August 1983 Bar Council Of Maharashtra

TYPE OF WORK DONE AT THE BAR AND PLACE OF PRACTICE : 1] Started practicing on 19th August, 1983 in the Chamber of his father, the Senior Advocate Shri K.H. Deshpande, Nagpur. 2] Practiced Law at Nagpur for 25 years. Appeared and conducted matters in - (i) Supreme Court of India (ii) High Court of Bombay, Bench at Nagpur (iii) Administrative Tribunals (Central/State) (iv) Tribunal - : a) College b) School (v) Civil Courts at Nagpur

STANDING COUNSEL/PANEL LAWYER : Was the standing counsel for the erstwhile Maharashtra State Electricity Board and subsequently for MSEB Holding Co. Ltd. Maharashtra State Electricity Distribution Co. Ltd; Maharashtra State Power Generation Co. Ltd. and Maharashtra State Electricity Transmission Co. Ltd. to conduct matters in High Court at Nagpur. In addition, was also standing counsel for various corporate bodies statutory and local authorities such as :-i] Forest Development Corporation of Maharashtra Ltd.ii] Maharashtra Small Scale Industries, Development Corporation Ltd.iii] Nagpur University, Nagpur.iv] Kavi Kulguru Kalidas Sanskrit Vishwavidyalaya, Ramtek.v] Municipal Council Wardha and Chandrapur.vi] Maharashtra State Co-operative Bank Ltd.vii] Bharat Sanchar Nigam Ltd.viii] Several Education Institutions and Trusts like Shri Hanuman Vyayam Prasark Mandal; Urdu Education Association, Amravati; Chanda Shikshan Mandal, Chandrapur etc.Was appointed as Additional Central Government Counsel and a Nodal Counsel for Union Public Service Commission, New Delhi to conduct the matters in High Court at Nagpur and at the Central Administrative Tribunal's Circuit Bench at Nagpur.Conducted various election trials in the High Court and appeared in various election appeals in Supreme Court of India. Conducted various full bench matters involving important question of reservation in public employments. As a standing counsel for various statutory bodies and corporation, appeared in important Public Interest Litigation, Tender matters. matters involving constitutional challenges, service matters, Tax matters, civil matters involving high stakes and important issues, Arbitration etc.

DATE OF FIRST APPOINTMET TO A HIGH COURT AND NAME OF THE COURT : March 26th 2009.Bombay High Court

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