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High Court of Bombay
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Hon'ble Former Justices
401. Shri. SHANTANU SHARADCHANDRA KEMKAR
402. Shri. R. M. SAVANT
403. Shri. K. L. WADANE
404. DR. (Mrs.) SHALINI SHASHANK PHANSALKAR-JOSHI
405. Shri. A. S. OKA
406. Shri. B. R. GAVAI
407. Mrs. MRIDULA BHATKAR
408. Shri. S. K. KOTWAL
409. Shri. A. M. DHAVALE
410. Shri. R. M. BORDE
411. Shri. A. D. UPADHYE
412. Shri. R. G. KETKAR
413. Shri. INDRAJIT MAHANTY
414. Shri. PUKHRAJ RAJMAL BORA
415. Shri. AKIL KURESHI
416. Shri. M.S. SANKLECHA
417. Shri. P.N. DESHMUKH
418. Shri. S. C. DHARMADHIKARI
419. Shri. R. V. MORE
420. Shri. S. M. GAVHANE
421. Shri. K. K. SONAWANE
422. Shri. A.M. BADAR
423. KUM. NUTAN D. SARDESSAI
424. M. G. GIRATKAR
425. R. K. DESHPANDE
426. V.L. ACHLIYA
427. T.V. NALAWADE
428. Z.A. HAQ
429. B. U. DEBADWAR
430. SURESH CHANDRAKANT GUPTE
431. MRS. SWAPNA SANJIV JOSHI
432. KAMALKISHOR KAPOORCHANDJI TATED
433. SUNIL P. DESHMUKH
434. SHRI. UJJAL BHUYAN
435. SMT. PUSHPA VIRENDRA GANEDIWALA
436. SURENDRA PANDHARINATH TAVADE
437. SHAHRUKH JIMI KATHAWALLA
438. VISHWAS KASHINATHRAO JADHAV
439. V. M. DESHPANDE
440. Smt. SADHANA SANJAY JADHAV
441. SAMBHAJI SHIWAJI SHINDE
442. A. A. SAYED
443. A. K. MENON
444. VIRENDRASINGH GYANSINGH BISHT
445. M. G. SEWLIKAR
446. PRASANNA B. VARALE
447. SHRIKANT DATTATRAY KULKARNI
448. CHANDRAKANT VASANT BHADANG
449. SANDEEP KASHINATH SHINDE
450. SANJAY VIJAYKUMAR GANGAPURWALA
451. DHIRAJ SINGH THAKUR
452. ROHIT BABAN DEO
453. SUNIL B. SHUKRE
454. Smt. ANUJA PRABHUDESSAI, J.
455. GAUTAM SHIRISH PATEL
456. PRAKASH DEU NAIK
457. NITIN JAMDAR
458. K.R. SHRIRAM (KALPATHI RAJENDRAN SHRIRAM)
459. VINAY JOSHI

Shri. R. M. SAVANT




B.A.,LL.B. 2006-2018

Had his school education from Antonio D' souza High School, Mumbai. Graduated in Arts faculty with Honours in Political Science and Constitutional History from St. Xaviers College, Mumbai. Did his Law graduation in 1980 from Government Law College, Mumbai.

During college days participated in cultural and social activities. Was a member of various committees of the college and participated in various sport events in college life.

Though born in a family having a rich tradition of its members being in Defence and Police forces, he was keen to pursue career as a lawyer. After a short stint with a labour consultant, enrolled himself with the Bar Council of Maharashtra and Goa on 12th October 1983 and joined the chamber of Shri C.J. Sawant, Senior Advocate and Ex-Advocate General of Maharashtra. Got a vast experience in constitutional and civil matters, as an associate of the said chamber.

Was the Secretary of the Advocates Association of India (AAWI) between the years 1995-1999. AAWI is a premier Bar Association of lawyers in Mumbai having three thousand lawyers on it's role.

Was a Standing Counsel for various Government of Maharashtra undertakings such as CIDCO, MMRDA, MSRDC and Maharashtra Labour Welfare Board. Was also a panel counsel for two Municipal Corporations and one Municipal Council in the High Court. Represented said public bodies for about 10-15 years in the Bombay High Court.

Was appointed as a Government Pleader, High Court, Original Side, Mumbai in December 1999 and continued as such till his elevation as a Judge of the Bombay High Court.

As a Government Pleader represented the Government of Maharashtra in various suits, land references, sales tax references, arbitration petitions, writ petitions civil appeals and public interest litigation touching the subjects like constitutional provisions, town planning environment, forests, contracts, service regulations, municipal laws, criminal laws. Some of the landmark cases handled by him are, protection of the Sanjay Gandhi National Park Borivali, Project of Mumbai-Pune Expressway, Project of Worli-Bandra-Nariman Point Sea Link, Levy of toll vehicles coming into Mumbai, upgradation of railway services in Mumbai.

Sworn as a Judge of the Bombay High Court on 8th September 2006.

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