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High Court of Bombay
« Back Court Display Board - High Court of Bombay at Aurangabad.

Case Listing Positions at Bombay

Cr. No
Sr. No
Case No
Coram
Kept Back Cases
2
72
WP/1259/2025
MADHAV J. JAMDAR J
3
53
WP/16459/2023
N. J. JAMADAR J
6
21
WP/1897/2023
B.P. COLABAWALLA &
FIRDOSH PHIROZE POONIWALLA JJ
13
40
APL/1884/2024
RAVINDRA V. GHUGE &
PRAVIN SHESHRAO PATIL JJ
39
16A
39
APEAL/312/1998
PRITHVIRAJ K. CHAVAN J
19
1
CONF/2/2015
ANIL S. KILOR &
SHYAM C. CHANDAK JJ
21
2
IA(L)/28066/2023
R. I. CHAGLA J
2
21A
70
WP/2580/2024
SANDEEP V. MARNE J
22A
1
FA/418/2014
SHARMILA U. DESHMUKH J
51
26A
65
IA(L)/35173/2023
SOMASEKHAR SUNDARESAN J
27
42
BA/2250/2024
N. R. BORKAR J
28
24
WP(ST)/26026/2024
SARANG VIJAYKUMAR KOTWAL &
S. M. MODAK JJ
30A
65
AO/671/2024
MS. GAURI GODSE J
31
1
PIL(L)/12834/2024
BHARATI DANGRE &
SMT MANJUSHA AJAY DESHPANDE JJ
34
20
BA/2380/2024
MILIND N. JADHAV J
34A
46
WP/4613/2015
R. N. LADDHA J
2
37
2
COMSS/11/2011
MANISH PITALE J
40
2
WP/4547/2018
M.S. SONAK &
JITENDRA SHANTILAL JAIN JJ
43
2
WP/2919/2024
REVATI MOHITE DERE &
DR. NEELA KEDAR GOKHALE JJ
43
46
56
WP(L)/32013/2024
THE CHIEF &
BHARATI DANGRE JJ
49
70
WP/18618/2024
A.S. CHANDURKAR &
M. M. SATHAYE JJ
54
15
CARAP/199/2024
ADVAIT M. SETHNA J
Court Messages
  1. Adv. Vishal Hegde and Adv. Anuja Apte Plz Come to CR. 13 Urgently
  2. Adv. Ashok D. Shetty and Rita K. Joshi pls Come to CR 31 urgently
  3. Adv. Namboodri Prussannan plz come court no. 34 urgently
  4. Mr. Bimal Rajasekhar Ms. Aishwarya Ambadekar Mr. Yashodeep Deshmukh urg Court 37
  5. ADV GUNJAN JAYKAR AND MIHIR JAYKAR PLEASE COME INCR 46

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