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High Court of Bombay
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Case Listing Positions at Bombay

Cr. No
Sr. No
Case No
Coram
Kept Back Cases
3
51
SA/618/2022
N. J. JAMADAR J
9
32
WP/4525/2025
AMIT BORKAR J
10
34
COMIP/140/2014
ARIF S. DOCTOR J
34
13
68
WP/127/2016
SUMAN SHYAM &
M. M. SATHAYE JJ
16
41
AO(ST)/95748/2020
JITENDRA SHANTILAL JAIN J
16B
JITENDRA SHANTILAL JAIN J
17A
131
IA/13098/2025
MS. GAURI GODSE J
19
95
CHS/126/2013
MADHAV J. JAMDAR J
21
1
WP/7846/2014
R. I. CHAGLA &
FARHAN PARVEZ DUBASH JJ
21A
105
CARBP/419/2024
SANDEEP V. MARNE J
25A
21
WP(L)/35505/2025
FIRDOSH PHIROZE POONIWALLA J
26A
910
CARBP(L)/29840/2025
SOMASEKHAR SUNDARESAN J
910
30A
89
MPT(L)/16221/2025
SHARMILA U. DESHMUKH J
31
913
APEAL/452/2017
BHARATI DANGRE &
SHYAM C. CHANDAK JJ
34
6
IA(L)/24548/2024
MILIND N. JADHAV J
35A
5
MCA/370/2025
RAJESH S. PATIL J
37
901
APEAL/117/2021
MANISH PITALE &
SMT MANJUSHA AJAY DESHPANDE JJ
43
902
CARBA(L)/38267/2024
M.S. SONAK &
ADVAIT M. SETHNA JJ
46
43
WP/2585/2025
THE CHIEF &
GAUTAM A. ANKHAD JJ
1, 35
49
2
IA/12736/2025
REVATI MOHITE DERE &
SANDESH DADASAHEB PATIL JJ
18, 27
53
64
WP/5633/2025
A.S. GADKARI &
RANJITSINHA RAJA BHONSALE JJ
54
1
SMWP/1/2024
G. S. KULKARNI &
ADVAIT M. SETHNA JJ
Court Messages
  1. ADV. SWARAJ JADHAV PLZ COME IN COURT URGENTLY
  2. Adv. for Clayderman and Co. plz come in CR. 17 Annex
  3. Except matter at hand balance board is discharge for day
  4. Except Sr. No. 105rest of the board from Sr. No.59 onwards is discharged for t
  5. except sr.no.913 part heard matter rest of the board is discharged for the day
  6. Sr. No. 59 onwards board is board is discharged for the day.
  7. Except matter in hand, rest of the board is discharged for the day.
  8. Advocate Angsuman Ojha pl attend CR 46 Urgently

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