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| FREE
LEGAL DATABASE |
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The Asian
Legal Information Institute (AsianLII
- www.asianlii.org) is a non-profit and free
access website
for legal information from all 27 countries and territories in Asia
located from Japanin in
the east to Pakistanin in the
west, and from Mongolia in
the north to Timor Leste in the south.
Access to AsianLII is free. |
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The Australasian Legal Information
Institute (AustLII) provides
free internet access to
Australasian legal materials. AustLII's broad public policy agenda is
to improve access to justice through better access to information. To
that end, we have become one of the largest sources of legal materials
on the net, with over 20 gigabytes of raw text materials and over 4
million searchable documents.
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The
British and Irish Legal Information Institute (BAILII) provides access
to the most comprehensive set of British and Irish primary legal
materials that are available for free and in one place on the
internet
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The
Canadian Legal Information Institute (CanLII) is a non-profit
organization
managed by the Federation of Law Societies of Canada. CanLII's goal is
to make Canadian law accessible for free on the Internet. |
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The Commonwealth Legal
Information Institute (CommonLII) aims to provide one
central Internet location from which it is possible to search - for
free - core legal information from all Commonwealth countries.
CommonLII will provide a common technical platform through which all
Commonwealth countries can cooperatively provide access to their laws.
CommonLII will assist the development of a genuinely international
common law. It will support the rule of law throughout the
Commonwealth, by making each country's legal system more transparent.
This transparency will also support international trade and investment.
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The Hong
Kong Legal Information
Institute (HKLII) is
a project of China IT
& Law Centre, a centre jointly
established by Department
of Computer Science and Faculty
of Law of the University of Hong Kong. HKLII has
obtained the kind assistance of the Australasian Legal
Information Institute (AustLII) in its development. With a
view to promoting and supporting the rule of law in Hong Kong, HKLII is
a free, independent, non-profit Internet facility providing the public
with legal information relating to Hong Kong.
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The Irish Legal
Information Initiative (IRLII)
is intended to complement, rather
than compete with, BAILII. Apart from providing BAILLI with Irish
content, IRLII also offers a number of unique services. |
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The New
Zealand Legal Information Institute
(NZLII) is a joint project of
the University of
Otago Faculty of Law, the Victoria
University of Wellington Faculty of
Law and the Australasian
Legal Information Institute (AustLII). It currently contains 18
databases, with more data sources to be added. You can search by
individual database (for an individual case, report or article) or
across all databases.
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The
Pacific Islands Legal Information Institute (PacLII) databases
contain data obtained from countries in the South
Pacific by PacLII. Editing and preparation of most material for
publication is done by PacLII staff. Further mark-up processing,
database structure, search engine facilities, and some other aspects of
technical infrastructure are provided by AustLII. The South Pacific
parts of the WorldLII index are jointly prepared by PacLII and AustLII.
The overall PacLII facility is managed jointly by USP School of Law. |
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The Southern African Legal Information Institute (SAFLII) collects and publishes legal materials from Southern and Eastern Africa for free online access. |
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The
World Legal Information Institute (WorldLII)
is a free, independent
and
non-profit global legal research facility developed collaboratively by
the following Legal Information Institutes and other organisations. |
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Zimbabwe
Legal Information Institute (Zimlii)
aims to provide for the knowledge needs of a
growing group of
people learning, aware and interested in the justice and legal
framework of our country. |
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