Recent Foreign Court Judgments
UNITED KINGDOM SUPREME COURT
Petroleo Brasileiro SA v ENE Kos 1 Ltd [2012] UKSC 17 (2 May 2012)
Seldon v Clarkson Wright and Jakes (A Partnership) [2012] UKSC 16 (25 April 2012)
Homer v Chief Constable of West Yorkshire Police [2012] UKSC 15 (25 April 2012)
Employers' Liability Insurance "Trigger" Litigation: BAI (Run Off) Ltd v Durham & Ors [2012] UKSC 14 (28 March 2012)
Flood v Times Newspapers Ltd [2012] UKSC 11 (21 March 2012)
ST Eritrea, R (on the application of) v Secretary of State for the Home Department [2012] UKSC 12 (21 March 2012)
Tesco Stores Ltd v Dundee City Council (Scotland) [2012] UKSC 13 (21 March 2012)
Ministry of Defence v AB & Ors [2012] UKSC 9 (14 March 2012)
S (A Child), Re [2012] UKSC 10 (14 March 2012)
W (Algeria) & Anor v Secretary of State for the Home Department [2012] UKSC 8 (7 March 2012)
ENGLAND AND WALES HIGH COURT (CHANCERY DIVISION) DECISION
Singla v Stockler & Anor [2012] EWHC 1176 (Ch) (10 May 2012)
Trillium (Nelson) Properties Ltd v Office Metro Ltd [2012] EWHC 1191 (Ch) (09 May 2012)
Football Dataco Ltd & Ors v Sportradar GmbH & Anor [2012] EWHC 1185 (Ch) (08 May 2012)
Alfa Laval Tumba AB & Anor v Separator Spares International Ltd & Anor [2012] EWHC 1155 (Ch) (04 May 2012)
Bootes & Ors v Ceart Risk Services Ltd [2012] EWHC 1178 (Ch) (03 May 2012)
Philippe & Ors v Cameron & Ors [2012] EWHC 1040 (Ch) (02 May 2012)
Dramatico Entertainment Ltd & Ors v British Sky Broadcasting Ltd & Ors [2012] EWHC 1152 (Ch) (02 May 2012)
Rai & Ors v The Charity Commission for England and Wales [2012] EWHC 1111 (Ch) (01 May 2012)
Lehman Brothers International (Europe) v Lehman Brothers Finance SA [2012] EWHC 1072 (Ch) (27 April 2012)
Iles v Iles [2012] EWHC 919 (Ch) (27 April 2012)
ENGLAND AND WALES HIGH COURT (FAMILY DIVISION) DECISIONS
LSdC (A Child) , Re [2012] EWHC 983 (Fam) (24 April 2012)
London Borough of Islington v Al- Alas & Anor [2012] EWHC 865 (Fam) (19 April 2012)
KK v MA & Ors [2012] EWHC 788 (Fam) (29 March 2012)
S v Z [2012] EWHC 846 (Fam) (09 March 2012)
Fisher Meredith LLP v JH & Anor [2012] EWHC 408 (Fam)
(02 March 2012)
G v G [2012] EWHC 167 (Fam) (24 February 2012)
B v S [2012] EWHC 265 (Fam) (17 February 2012)
Young v Young [2012] EWHC 138 (Fam) (03 February 2012)
Kremen v Agrest (No.11) (Financial Remedy: Non-Disclosure: Post-Nuptial Agreement) [2012] EWHC 45 (Fam)
(19 January 2012)
V v V [2011] EWHC 3230 (Fam) (21 December 2011)
ENGLAND AND WALES HIGH COURT (QUEEN'S BENCH DIVISION) DECISIONS
Hunt v Times Newspapers Ltd [2012] EWHC 1220 (QB) (10 May 2012)
Cornish v General Medical Council [2012] EWHC 1196 (QB) (09 May 2012)
Zhang v Homerton University Hospitals NHS Foundation Trust [2012] EWHC 1208 (QB) (09 May 2012)
Attrill & Ors v Dresdner Kleinwort Ltd & Anor [2012] EWHC 1189 (QB) (09 May 2012)
Shawe -Lincoln v Neelakandan [2012] EWHC 1150 (QB) (03 May 2012)
CVB v MGN Ltd [2012] EWHC 1148 (QB) (03 May 2012)
Qema v News Group Newspapers Ltd [2012] EWHC 1146 (QB) (02 May 2012)
WXY v Gewanter & Ors [2012] EWHC 1071 (QB) (27 April 2012)
Transport for London (TfL) v Griffin & Ors [2012] EWHC 1105 (QB) (26 April 2012)
Hughes v The Estate of Dayne Joshua Williams, Deceased & Anor [2012] EWHC 1078 (QB) (25 April 2012)
ENGLAND AND WALES HIGH COURT (TECHNOLOGY AND CONSTRUCTION COURT) DECISIONS
Higginson Securities (Developments) Ltd & Anor v Hodson [2012] EWHC 1052 (TCC) (26 April 2012)
Working Environments Ltd v Greencoat Construction Ltd [2012] EWHC 1039 (TCC) (24 April 2012)
United Marine Aggregates Ltd v G.M.Welding & Engineering Ltd & Anor [2012] EWHC 779 (TCC) (02 April 2012)
M3 Property Ltd v Zedhomes Ltd [2012] EWHC 780 (TCC) (26 March 2012)
Phaestos Ltd & Anor v Ho & Ors [2012] EWHC 662 (TCC) (22 March 2012)
Phaestos Ltd & Anor v Ho (Costs) [2012] EWHC 763 (TCC) (22 March 2012)
Phaestos Ltd & Anor v Ho [2012] EWHC 668 (TCC) (16 March 2012)
Murray Construction Ltd v Marino Family Trust Ltd [2012] EWHC 628 (TCC) (15 March 2012)
Natas Group Ltd v Styles & Wood Ltd [2012] EWHC
526 (TCC) (07 March 2012)
West African Gas Pipeline Company Ltd v Willbros Global Holdings Inc [2012] EWHC 396 (TCC) (27 February 2012)
PRIVY COUNCIL DECISIONS
Rukhmin Balgobin v South West Regional Health Authority (Trinidad and Tobago) [2012] UKPC 11 (10 May 2012)
Neilly v The Queen (The Bahamas ) [2012] UKPC 12 (10 May 2012)
Toumany & Anor v Veerasamy (Mauritius) [2012] UKPC 13 (10 May 2012)
Foxhill Prison & Anor v Kozeny (Bahamas) (Rev 1) [2012] UKPC 10 (28 March 2012)
Taxpayer Audit and Assessment v Cigarette Company of Jamaica Ltd (Jamaica) [2012] UKPC 9 (13 March 2012)
Benjamin & Anor v The State of Trinidad and Tobago (Trinidad and Tobago) [2012] UKPC 8 (13 March 2012)
Simon v Helmot (Guernsey) [2012] UKPC 5 (7 March 2012)
J & O Operations Ltd & Ors v The Kingston and Saint Andrew Corporation (Jamaica) [2012] UKPC 7 (7 March 2012)
Sans Souci Ltd v VRL Services Ltd (Jamaica) [2012] UKPC 6
(7 March 2012)
Ross v Bank of Commerce (Saint Kitts Nevis) Trust and Savings Association Ltd (St. Christopher and Nevis)
[2012] UKPC 3 (15 February 2012)
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